Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 30 October, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) COMP/00004/2010, COMP/00009/2011 Dated : 30-10-2023 Parties through their counsel. List the matter in the week commencing 15.01.2024.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 30-10-2023 18:28:56