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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(1)(iv) in Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961

(iv)does any act in contravention of sub-section (1) of section 20, -shall be punishable with imprisonment which may extend to three months, or with fine which may extend to two thousand rupees, or with both.