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Union of India - Section

Section 10 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

10. Nature of boats used for examination.

- The boat used for the purpose of the examination shall be a lifeboat as specified in the Life Saving Appliances Rules and shall be fully equipped and fitted with mast, sails and compass as required by those rules; the boat shall be under davits fitted with wires or cordage falls.