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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in The Gujarat Veterinary Practitioners Act, 1969

(2)The register shall be in the form prescribed by rules and there shall be one register consisting of two parts. Part 1 shall include the names of registered veterinary practitioners possessing any of the recognised qualifications and Part II shall include the names of registered veterinary practitioners other than those included in Part I.