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State of Uttar Pradesh - Section

Section 54 in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

54. Display of an abstract of the Act and Rules.

- Every contractor shall display an abstract of the Act and the Rules in Hindi in the Devnagri Script and in the language spoken by majority of migrant workmen in such form as may be approved by the Chief Inspector of Migrant Workmen.