Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(1) in The West Bengal Correctional Services Act, 1992 (1)Labour in a correctional home shall be classified into hard, medium and light and each such labour shall be divided into skilled, semi-skilled and unskilled labour.
