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[Cites 0, Cited by 0] [Section 399(1)] [Section 399] [Entire Act]

State of Uttar Pradesh - Subsection

Section 399(1)(f) in Uttar Pradesh Municipal Corporation Act, 1959

(f)regulate the use by the public of any portion of river or other place not vesting in the Corporation for any of the said purposes, and of any work, and of the water in any work, assigned and set apart under this Act for any particular purpose.