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State of Bihar - Section

Section 235 in The Bihar Municipal Act, 2007

235. Minimum width of new public street.

- No new public street made, or declared as such, under this Chapter, shall be less than ten meters in width including the footpath: Provided that such width may be reduced by the Municipality in the case of class 'C' municipal area or a transitional area, for reasons to be recorded in writing, but the width shall in no case be less than six meters.