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Bombay High Court

Dr. Prakash Pandharinath Shilotri vs Thane Municipal Corporation And Ors on 26 March, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 401 OF 2015

 Dr. Prakash Pandharinath Shilotri                         ....Petitioner
             V/S
 Thane Municipal Corporation And Ors                    ....Respondent

Mr. Amit Atul Tungare, Advocate For Petitioner. Mr. Mandar Limaye, Advocate for R.no. 1 To 4 Mr. S.B.Kalel, AGP for the State.

CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 26th March, 2019 P.C. :

Stand over to 02/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:03:49 :::