Bombay High Court
Dr. Prakash Pandharinath Shilotri vs Thane Municipal Corporation And Ors on 26 March, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 401 OF 2015
Dr. Prakash Pandharinath Shilotri ....Petitioner
V/S
Thane Municipal Corporation And Ors ....Respondent
Mr. Amit Atul Tungare, Advocate For Petitioner. Mr. Mandar Limaye, Advocate for R.no. 1 To 4 Mr. S.B.Kalel, AGP for the State.
CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 26th March, 2019 P.C. :
Stand over to 02/04/2019.
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