Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(4) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (4)No person, who is an employee of the University, shall be nominated as a Member of the Committee constituted under sub-section (3).
