Section 10(2) in Maharana Partap Horticultural University, Karnal Act, 2015
(2)The Board of the University shall consist of the following official and non-official members,-Official members(a)Vice-Chancellor;(b)Administrative Secretaries of the State Government in the Department of-(i)Horticulture; and(ii)Finance;(c)Director /Director General, Horticulture;(d)Deputy Director General (Horticulture) from Indian Council of Agricultural Research;Non-official membersPersons not being officials, appointed by the State Government from amongst the following categories of persons, namely:-(i)a person from amongst the members of the Haryana State Legislative Assembly to be nominated by the Speaker;(ii)a person who in the opinion of the State Government is an eminent Scientist in horticultural sciences with the background of research or extension education or development or administration;(iii)two persons who in the opinion of the State Government are progressive Horticulture farmers, having experience of and interest in Horticulture farming and its improvement;(iv)a person who in the opinion of the State Government is a distinguished industrialist and businessman associated with Horticulture;(v)a woman who in the opinion of the State Government has an outstanding background of rural advancement and Horticulture.
