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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1) in First Statutes of the University of Udaipur

(1)The Registrar shall cause a notice in Form 11 to be issued in such manner as may be decided by the Board, notifying the date of election and calling upon the registered graduates to co-operate in the preparation and revision of the register of graduates. A copy of the notice shall also be pasted outside the Registrar's Office.