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State of Jharkhand - Section

Section 62B in Bihar Education Code, 1961

62B. Control over establishment of schools to which grants-in-aid are made. - Subject to the rules made by the State Government in this behalf, the appointment, posting and promotion of the masters, assistant masters and other establishments of schools to which grants-in-aid are made shall be made, and disciplinary action including removal and dismissal, against them shall be taken, by the District Superintendent of Education in consultation with the District Board.