Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 124 in National Company Law Tribunal Rules, 2016 124. Professional dress for the authorised representatives. - While appearing before the Tribunal, the authorised representatives shall wear the same professional dress as prescribed in their Code of Conduct.
