Section 4(2)(b) in The Salaries And Allowances Of Officers Of Parliament Act, 1953

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Salaries And Allowances Of Officers Of Parliament Act, 1953

(b)for a further period of one month, on payment of rent at such rates as may be prescribed by rules made in this behalf under section 11 and also charges in respect of electricity and water consumed in that residence during such further period.]

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Union of India - Subsection

Section 4(2)(b) in The Salaries And Allowances Of Officers Of Parliament Act, 1953