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Bombay High Court

Jaymala Shriram Date vs Mr. Hemchandra Rajaram Bhonsale And Ors on 10 April, 2023

Author: Madhav

Bench: Madhav

                                                                             Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 396 OF 2022

 Alka Shrirang Chavan And Ors                        ....APPELLANT
             V/S
 Hemchandra Rajaram Bhonsale And Ors               ....RESPONDENT

WITH SECOND APPEAL STAMP NO. 22336 OF 2022 Jaymala Shriram Date ....APPELLANT V/S Mr. Hemchandra Rajaram Bhonsale And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 2936 OF 2022 In Second Appeal 396 OF 2022 Alka Shrirang Chavan And Ors ....PETITIONER V/S Hemchandra Rajaram Bhonsale And Ors ....RESPONDENT Mr. Nikhil Sakhardande, Senior Adv. a/w Mr. Siddhesh Bhole, Mr. Nikhil Ghate, Adv. Paras Shah i/b SSB Legal & Advisory for the Appellants/Applicants. Mr. Rajanish Bhonsale, for Respondent No. 1. Mr. Shriram S. Kulkarni- Amicus Curiae.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.




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                                JAMDAR J
        DATE :                 10th April, 2023
 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 11/04/2023. Ad-interim order, if any, to continue till then.

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