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Delhi High Court - Orders

Hardy Exploration & Production (India) ... vs Government Of India, Ministry Of ... on 16 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           OMP (ENF.) (COMM.) 52/2019 and EX. APPL.(OS)141/2016
                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                       ..... Decree Holder
                                                            Through: Ms. Avlokita Rajvi and Mr. Samarth
                                                                     Madan, Advs. (through v/c)
                                                            versus

                                                GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
                                                NATURAL GAS                       ..... Judgement Debtor
                                                            Through: Mr. Ruchir Mishra, Mr. Mukesh Kr.
                                                                      Tiwari and Ms. Reba Jena Mishra,
                                                                      Advs. for UOI.
                                                                      Mr. K.R. Sasiprabu, Mr. Anurag
                                                                      Ahluwalia and Mr. Tushar Bhardwaj,
                                                                      Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 16.05.2023 Hon'ble Judge is not holding Court today. List on 11.09.2023.

BY ORDER COURT MASTER MAY 16, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:25:08