Delhi High Court - Orders
Hardy Exploration & Production (India) ... vs Government Of India, Ministry Of ... on 16 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 52/2019 and EX. APPL.(OS)141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Decree Holder
Through: Ms. Avlokita Rajvi and Mr. Samarth
Madan, Advs. (through v/c)
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS ..... Judgement Debtor
Through: Mr. Ruchir Mishra, Mr. Mukesh Kr.
Tiwari and Ms. Reba Jena Mishra,
Advs. for UOI.
Mr. K.R. Sasiprabu, Mr. Anurag
Ahluwalia and Mr. Tushar Bhardwaj,
Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.05.2023 Hon'ble Judge is not holding Court today. List on 11.09.2023.
BY ORDER COURT MASTER MAY 16, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:25:08