Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(3)(c) in Andhra Pradesh Control of Organised Crime Act, 2001 (c)the issuing of any directions for securing that the identity and addresses of the witnesses are not disclosed;