Madhya Pradesh High Court
40 Wing Airforce Civilian Employees ... vs Union Of India on 30 April, 2024
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 THE HIGH COURT OF MADHYA PRADESH AT GWALIOR Gwalior, Dated :30.04.2024 The following matters are adjourned as under:
Serial Numbers Next date of listing 6, 8, 17, 18, 21 to 24, 28 to 30, 32, List in the nex week 34, 35, 40, 46 to 48, 51, 52, 58, 59, 61, 70, 80, 83, 90, 94, 100 4, 5, 7, 12 to 15, 20, 25 to 27, 31, List after four weeks. 33, 36 to 38, 41 to 45, 49, 50, 54 to 57, 67 to 69, 71, 81, 84, 87 to 89, 91 to 93, 95 to 99, 101, 102 Interim order, if any, passed earlier shall continue till next date of listing.
(Milind Ramesh Phadke) Judge pwn* PAWAN KUMAR Digitally signed by PAWAN KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, 2.5.4.20=b864d1ab4ace2215bfcf3ab301c34d631287f1b1cdd90b4a49f265f02 d9d593f, postalCode=474001, st=Madhya Pradesh, serialNumber=61B9D129971D2EA4FD4455ED49EA436EA65E26164BEEED89 153191C56E98CE21, cn=PAWAN KUMAR Date: 2024.05.02 17:24:37 +05'30'