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Union of India - Section

Section 13 in The Foreign Contribution (Regulation) Act, 1976

13. Recipients of foreign contribution to maintain accounts, etc .-Every association, referred to in section 6, shall maintain, in such form and in such manner as may be prescribed,-

(a)an account of any foreign contribution received by it, and
(b)a record as to the manner in which such contribution has been utilised by it.