Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 303] [Entire Act] Union of India - Subsection Section 303(4) in Rules of Procedure and Conduct of Business in Lok Sabha (4)Any member of the Select Committee may record a minute of dissent on any matter or matters connected with the Bill or dealt with in the report.
