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[Cites 0, Cited by 1] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4) in The Delhi Land Holdings (Ceiling) Act, 1960

(4)If any question whether any land is capable of yielding only one crop or more than one crop in a year arises, such question shall be decided by such authority and in such manner as may be prescribed and the decision of such authority thereon shall be final.