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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(2) in Orissa Municipal Rules, 1953

(2)When capital expenditure is met from loan money, the amount of the loan shall be entered in column 3 of the form, the capital expenditure in column 6 and the repayment of the loan plus interest in column 8. But when capital expenditure is met from surplus revenues including earmarked Government grants and private contributions, only equated annual instalments of that expenditure plus interest shall be entered in column 8.