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Bombay Presidency - Section

Section 225 in The Bombay Provincial Municipal Corporations Act, 1949

225. Applicability of section 223 and 224 when a street is in part public and in part private. - If a portion only of any street is a public street, the other portion of such street may for all purposes of sections 223 and 224 be deemed to be private street.

Projections and Obstructions