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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 110(1)(h) in Jammu and Kashmir Co-Operative Societies Act, 1989

(h)for specifying the form, in which application to Agriculture and Rural Development Bank and for loans should be made and for the valuation of the properties offered as security for such loans;