Supreme Court - Daily Orders
Ambalal Sarabhai Enterprise Limited vs Ks Infraspace Llp Limited on 30 September, 2019
Bench: Navin Sinha, B.R. Gavai
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ITEM NO.19 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).23194/2019
(Arising out of impugned final judgment and order dated 30-08-2019
in AFO No. 73/2019 passed by the High Court of Gujarat at
Ahmedabad)
AMBALAL SARABHAI ENTERPRISE LIMITED Petitioner(s)
VERSUS
KS INFRASPACE LLP LIMITED & ANR. Respondent(s)
(WITH I.R. and IA No.147351/2019-EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 23200/2019 (III)
(WITH I.R. and IA No.147537/2019-EXEMPTION FROM FILING O.T.)
Date : 30-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Ms. Megha Jani, Adv.
Ms. Anushree Prashit Kapadia, AOR
Ms. Runashree Saikia, Adv.
Ms. Sonakshee, Adv.
Mr. Chander Uday Singh, Sr. Adv.
Ms. Megha Jani, Adv.
Ms. Anushree Prashit Kapadia, AOR
Ms. Ila sheel, Adv.
Ms. Runashree Saikia, Adv.
Ms. Sonakshee, Adv.
For Respondent(s) Dr. A.M. Singhvi, Sr. adv.
Mr. Deven Parikh, Sr. Adv.
Mr. Nikhil Goel, AOR
Mr. Sharvil P. Majmudar, adv.
Signature Not Verified
Mr. Rushabh Parikh, Adv.
Ms. Naveen Goel, adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.09.30
17:19:41 IST
Reason: Mr. Ashutosh Ghade, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Piyo Harlod, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. granted. Issue notice.
Dr. A.M. Singhvi, learned senior counsel accepts notice on behalf of the respondents. By consent of parties, list the matter for final disposal on a non-miscellaneous day on 15th November, 2019.
In the meantime, status quo, as of today, shall be maintained.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER