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Union of India - Section

Section 17 in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

17. Shafts.

- In every ship, each shaft shall be so designed and constructed that it will withstand the maximum working stresses to which it may be subjected, with a factor of safety which is adequate having regard to--
(a)the material of which it is constructed;
(b)the service for which it is intended; and
(c)the type of engines by which it is driven or of which it form a part.