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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Vindhya Province - Subsection

Section 1(1) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)

(1)This Act may be called The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh).