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[Cites 0, Cited by 0] [Section 75A] [Entire Act]

State of Rajasthan - Subsection

Section 75A(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)the voting machines kept in custody of the returning officer under sub-rule (2) of rule 74A shall be retained intact for such period as the State Election Commission may direct;