Supreme Court - Daily Orders
Delhi Airport Metro Express Pvt. Ltd. vs Delhi Metro Rail Corporation Ltd. on 22 April, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
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ITEM NO.47 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4115/2019
(Arising out of impugned final judgment and order dated 15-01-2019
in FAOOS No. 58/2018 passed by the High Court Of Delhi At New
Delhi)
DELHI AIRPORT METRO EXPRESS PVT. LTD. Petitioner(s)
VERSUS
DELHI METRO RAIL CORPORATION LTD. Respondent(s)
(For IA NO.32524/2019 – ex parte ad interim relief)
WITH SLP(C) No. 8311/2019 (XIV)
Date : 22-04-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. P. Chidamabaram, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Ms. Megha Mehta Agrawal, Adv.
Mr. Nishant Rao, Adv.
Mr. Rajesh Kumar, Adv.
Mr. E. C. Agrawala, AOR
Mr. Tushar Mehta, Ld. SG/Sr. Adv.
Mr. Parag P. Tripathi, Sr. Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Tarun Johri, AOR
Mr. Ankur Gupta, Adv.
Mr. Aniit Saini, Adv.
Signature Not Verified
Mr. Nivarhan Ramaswami, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.04.23
For Respondent(s)
17:37:56 IST
Reason: Mr. Tushar Mehta, Ld. SG/Sr. Adv.
Mr. Parag P. Tripathi, Sr. Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Tarun Johri, AOR
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Mr. Ankur Gupta, Adv.
Mr. Aniit Saini, Adv.
Mr. Nivarhan Ramaswami, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Having heard learned Senior Counsel appearing for the parties, we consider it appropriate in the interests of justice to direct that the order declaring the assets of the petitioner viz., Delhi Airport Metro Express Pvt. Ltd., as Non- Performing Assets (NPAs), shall be deferred till further orders of this Court.
Order accordingly.
List these matters on 23.07.2019 (a non-miscellaneous
day) for hearing.
(SANJAY KUMAR-II) (SUNIL KUMAR RAJVANSHI)
COURT MASTER (SH) BRANCH OFFICER