Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(2)(c) in Rajasthan River Basin and Water Resources Planning Act, 2015 (c)any function which has not been fully carried out by the Authority shall be carried out by the State Government.