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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Bengal Presidency - Subsection

Section 15(2) in St. Thomas' School Act, 1923

(2)The leasehold of the land and buildings, known as Kidderpore House, situated on 4, Diamond Harbour Road in Kidderpore in the district of 24-Parganas, containing an area of twenty-one decimal nought four acres or thereabouts, and bounded as follows:-"On the north by St. Stephen's Church compound and Government land of the Cattle Market, on the north-east corner by the Orphangunge Road; on the east by the premises of the Zoological Gardens and the Meteorological Observatory compound; on the south by the land of the lines of the Governor's Body Guard; and on the west by the compound of St. Stephen's Personage and Diamond Harbour Road."The Second Schedule(See section 8.)List of funds.