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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Tripura - Subsection

Section 165(2)(x) in The Tripura Co-operative Societies Act, 1974

(x)provide for the withdrawal, removal or expulsion of members and for the payments to them and for the liability of past members and the estate of deceased members;