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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(12) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(12)"basti area" means an area declared as such under a development plan and in the absence of such declaration, any area comprising old settlements covering such extent of lands as may be determined by the Authority in consultation with concerned Local Body with prior approval of Government;