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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(7) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(7)The Members who are in service of the licensee will get their entitled pay. The salary/honorarium payable per month to the Chairperson and Members, who have retired from the service, shall be equivalent to the last pay drawn by them minus pension. The dearness allowance, conveyance allowance and house rent allowance as well as the telephone facility shall be as per State Governments orders issued from time to time.Provided that in the case of Members not getting pension, the monthly honorarium payable to such Member shall be equal to the last pay drawn.