Punjab-Haryana High Court
Jaswinder Pal Singh And Others vs The Union Territory Of Chandigarh And ... on 17 August, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CIVIL WRIT PETITION NO. 12375 OF 2009
DATE OF DECISION : August 17, 2009.
Parties Name
Jaswinder Pal Singh and others
...PETITIONERS
VERSUS
The Union Territory of Chandigarh and others
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
PRESENT: Mr. Ramandeep Singh Pandher,
Advocate, for the petitioner.
JASBIR SINGH, J. (oral)
ORDER:
After arguing for some time, counsel for the petitioners wishes to withdraw this writ petition with a view to pursue their pending representations with the authorities concerned. Dismissed as withdrawn as prayed.
( Jasbir Singh ) Judge August 17, 2009.
DKC