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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(h)"Jodhpur Discom" means the Jodhpur Vidyut Vitaran Nigam Limited which is incorporated with the principal Object of engaging in the business of distribution and supply of electricity in the areas as specified In Part III of Schedule-I of this Scheme: