Section 1(a) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915
(a)the number of excise shops for the sale of country liquor, intoxicating drugs and foreign liquor under licence [form F.L.] [Substituted vide Notification dated 19-6-1987, published in M.P. Rajpatra (Asadharan), dated 25-6-1987.] and their distribution in the several wards of the area; or
