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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(c) in The Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976

(c)wilfully withholds or falls to furnish to the State Government or the corporation, any document which may be in his possession, custody or control; or