Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 68] [Entire Act] State of Andhra Pradesh - Subsection Section 68(1) in Andhra Pradesh Forest Act, 1967 (1)The Government may by notification make rules to carry out all or any of the purposes of this Act.
