Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 341] [Entire Act] State of Jammu-Kashmir - Subsection Section 341(1) in Jammu and Kashmir Municipal Corporation Act, 2000 (1)The Tree Authority shall meet at least once in two months at such place and time as the Chairman may decide.
