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Madhya Pradesh High Court

Nishid Kumar vs The State Of Madhya Pradesh on 14 May, 2024

Author: Hirdesh

Bench: Hirdesh

                                                        1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                               AT INDORE
                                                    BEFORE
                                          HON'BLE SHRI JUSTICE HIRDESH
                                              ON THE 14 th OF MAY, 2024
                                          MISC. CIVIL CASE No. 1787 of 2024

                           BETWEEN:-
                           NISHID KUMAR S/O SHRI KUBER SINGH JI
                           OCCUPATION: AGRICULTURIST TEH. SITAMAU, DISTT.
                           MANDSAUR (MADHYA PRADESH)

                                                                              .....APPLICANT
                           (BY SHRI RISHIRAJ TRIVEDI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY REVENUE DEPARTMENT
                                 VALLABH     BHAWAN,   BHOPAL   (MADHYA
                                 PRADESH)

                           2.    DIVISIONAL COMMISSIONER UJJAIN DIVISION
                                 UJJAIN (MADHYA PRADESH)

                           3.    COLLECTOR MANDSAUR, DISTRICT MANDSAUR
                                 (MADHYA PRADESH)

                           4.    SUB   DIVISIONAL   OFFICER SUB DIVISION,
                                 SITAMAU, DIST. MANDSAUR (MADHYA PRADESH)

                           5.    TEHSILDAR TEH. SITAMAU DIST. MANDSAUR
                                 (MADHYA PRADESH)

                           6.    BHAGWANDAS S/O SHRI HARISH CHANDWANI
                                 DASHRATH NAGAR, DIST. MANDSAUR (MADHYA
                                 PRADESH)

                           7.    KAVITA W/O ANIL KUMAR MAHAJAN JAIN
                                 COLONY, TEH. AND DIST. MANDSAUR (MADHYA
                                 PRADESH)

                           8.    NIDHI W/O SUNIL KUMAR MAHAJAN JAIN
                                 COLONY, TEH. AND DIST. MANDSAUR (MADHYA
                                 PRADESH)
Signature Not Verified
Signed by: REENA JOSEPH
Signing time: 14-05-2024
17:06:29
                                                              2
                           9.    SHANTIBAI W/O SHRI BANSHILAL MAHAJAN
                                 JAIN COLONY, TEH. AND DIST. MANDSAUR
                                 (MADHYA PRADESH)

                           10.   MUKESH KUMAR S/O SHRI NARAYAN DAS
                                 NARAYAN MOTORS SITAMAU, TEH. SITAMAU,
                                 DIST. MANDSAUR (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                           ( SHRI ANAND BHATT - DGA FOR THE RESPONDENT/STATE)

                                 This application coming on for admission this day, the court passed the
                           following:
                                                              ORDER

Heard on I.A. No.4497/2024, an application under Section 5 of Limitation Act for condonation of delay in filing the present MCC.

On due consideration the same is allowed. The delay in filing the MCC is hereby condoned. I.A.stands closed.

This MCC has been filed for restoration of W.P.No.1320/2024 which was dismissed for non compliance of peremptory order dated 29.01.2024.

Considering the averments made in the application which is supported by an affidavit, MCC is allowed and W.P.No.1320/2024 is restored back to its original number subject to payment of cost of Rs.2000/- in the account of President and Secretary, High Court Employees Union, High Court of M.P, Bench at Indore (Account No.63006406008, Branch Code No.30528, IFSC No.SBIN0030528, CIF No.73003108919).

Let a copy of this order be placed in the record of W.P.No.1320/2024. MCC stands disposed off.

(HIRDESH) JUDGE Signature Not Verified Signed by: REENA JOSEPH Signing time: 14-05-2024 17:06:29 3 RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 14-05-2024 17:06:29