Madhya Pradesh High Court
Nishid Kumar vs The State Of Madhya Pradesh on 14 May, 2024
Author: Hirdesh
Bench: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE HIRDESH
ON THE 14 th OF MAY, 2024
MISC. CIVIL CASE No. 1787 of 2024
BETWEEN:-
NISHID KUMAR S/O SHRI KUBER SINGH JI
OCCUPATION: AGRICULTURIST TEH. SITAMAU, DISTT.
MANDSAUR (MADHYA PRADESH)
.....APPLICANT
(BY SHRI RISHIRAJ TRIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY REVENUE DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. DIVISIONAL COMMISSIONER UJJAIN DIVISION
UJJAIN (MADHYA PRADESH)
3. COLLECTOR MANDSAUR, DISTRICT MANDSAUR
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER SUB DIVISION,
SITAMAU, DIST. MANDSAUR (MADHYA PRADESH)
5. TEHSILDAR TEH. SITAMAU DIST. MANDSAUR
(MADHYA PRADESH)
6. BHAGWANDAS S/O SHRI HARISH CHANDWANI
DASHRATH NAGAR, DIST. MANDSAUR (MADHYA
PRADESH)
7. KAVITA W/O ANIL KUMAR MAHAJAN JAIN
COLONY, TEH. AND DIST. MANDSAUR (MADHYA
PRADESH)
8. NIDHI W/O SUNIL KUMAR MAHAJAN JAIN
COLONY, TEH. AND DIST. MANDSAUR (MADHYA
PRADESH)
Signature Not Verified
Signed by: REENA JOSEPH
Signing time: 14-05-2024
17:06:29
2
9. SHANTIBAI W/O SHRI BANSHILAL MAHAJAN
JAIN COLONY, TEH. AND DIST. MANDSAUR
(MADHYA PRADESH)
10. MUKESH KUMAR S/O SHRI NARAYAN DAS
NARAYAN MOTORS SITAMAU, TEH. SITAMAU,
DIST. MANDSAUR (MADHYA PRADESH)
.....RESPONDENTS
( SHRI ANAND BHATT - DGA FOR THE RESPONDENT/STATE)
This application coming on for admission this day, the court passed the
following:
ORDER
Heard on I.A. No.4497/2024, an application under Section 5 of Limitation Act for condonation of delay in filing the present MCC.
On due consideration the same is allowed. The delay in filing the MCC is hereby condoned. I.A.stands closed.
This MCC has been filed for restoration of W.P.No.1320/2024 which was dismissed for non compliance of peremptory order dated 29.01.2024.
Considering the averments made in the application which is supported by an affidavit, MCC is allowed and W.P.No.1320/2024 is restored back to its original number subject to payment of cost of Rs.2000/- in the account of President and Secretary, High Court Employees Union, High Court of M.P, Bench at Indore (Account No.63006406008, Branch Code No.30528, IFSC No.SBIN0030528, CIF No.73003108919).
Let a copy of this order be placed in the record of W.P.No.1320/2024. MCC stands disposed off.
(HIRDESH) JUDGE Signature Not Verified Signed by: REENA JOSEPH Signing time: 14-05-2024 17:06:29 3 RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 14-05-2024 17:06:29