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Union of India - Section

Section 6 in The Land Ports Authority of India Rules, 2011

6. Fee.

- Every other Member, who is not a whole-time Member or an ex-officio Member or a representative of a State Government, shall be paid a lump sum amount not exceeding Rs. 3500/- as fee for each day he attends the meetings of the Authority or of any Committee duly constituted by the Authority.