Central Administrative Tribunal - Allahabad
Radhey Shyam Mishra S/ Shri Ram Abhilakh ... vs Union Of India on 3 January, 2014
Open Court CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (This the 3rd Day of January, 2014) Honble Dr. Murtaza Ali- JM Original Application No.1523 of 2013 (U/S 19, Administrative Tribunal Act, 1985) Radhey Shyam Mishra S/ Shri Ram Abhilakh Mishra R/o Village & Branch Post Office-Kodila via P.O. Rampur Bhagan, District Faizabad. . Applicant By Advocates: Shri Vinod Kumar Pandey Shri G.P. Dwivedi Versus 1. Union of India, through the General Manager Northern Railway, Baroda House, New Delhi. 2. Chief Project Manager, Indian Railway Project Management Unit, Shivaji Bridge, New Delhi. 3. General Manager, Northern Central Railway, Allahabad. 4. Deputy C.S.T.E./ERPMU, Northern Central Railway, Zonal Office, Allahabad. .. . Respondents By Advocate: Shri Anil Kumar O R D E R
Delivered by Honble Dr. Murtaza Ali, Member (J) Shri V.P. Pandey is present for the applicant. Shri Anil Kumar is present for the respondents.
2. On the request of applicants counsel O.A. is dismissed as withdraw. No costs.
(Dr. Murtaza Ali) Member (J) Sushil Page No. 2