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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(5) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(5)Where the person on whom a document is to be served is a minor the service upon his guardian or any adult member of his family shall be deemed to be service upon the minor.Explanation.- A domestic servant is not a member of the Family within the meaning of this section.