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State of Bihar - Section

Section 18 in The Bihar Journalist Welfare Fund Rules, 2010

18.

Earlier, basic structure of the Journalist Welfare Fund was initiated by the Government with an amount of Rs. three lac. At present the total amount of Rs. 5705353/- is deposited in Secretariat branch of State Bank of India out of which Rs. 1591800/- is as a fixed deposit and Rs. 4113553/- in saving account no. 10839123731. The account will be operated by Joint Director, Press, cum member Secretary of the Committee.