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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(2) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(2)The timber so collected, by the Forest Officer or by a person authorised by him under these Rules shall be handed over to the owner or owners on payment of such dues as may be fixed from time to time by the Forest Officer.