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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(d) in The Rajasthan Police Service Rules, 1954

(d)"Inspector General" "Deputy Inspector General", "Superintendent" and "Inspector" mean respectively the Inspector General, the Deputy Inspector General, the Superintendent and the Inspector in the Rajasthan Police Force;