Telangana High Court
M/S.Ssv Rice Mill vs The Andhra Pradesh State Financial ... on 27 December, 2022
THE HONOURABLE SRI JUSTICE K.SARATH
WRIT PETITION No. 9897 of 2015
ORDER:
Sri C.Ruthwik Reddy, Learned Counsel appearing for the petitioner filed a letter dated 23.12.2022 in the Registry, seeking permission to withdraw the writ petition.
2. Accordingly, permission is granted as sought for. The writ petition is dismissed as withdrawn. However, there shall be no order as to costs.
3. Miscellaneous petitions, if any, pending in this Writ Petition shall stand closed.
_____________________ JUSTICE K.SARATH Dated:27.12.2022.
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