Calcutta High Court (Appellete Side)
Srirup Chatterjee vs Vijay Kumar Khanna & Ors on 1 September, 2016
1 (66) 01.09.2016
(p.j.) IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE C.O. No. 4100 of 2007 Srirup Chatterjee
-versus-
Vijay Kumar Khanna & Ors.
This revisional application is pending from the year 2007. None appears on behalf of the petitioner even in the second call, nor any accommodation is prayed for.
In these circumstances, the revisional application, being CO No. 4100 of 2007, stands dismissed for default. Interim order passed, if any, also stands vacated.
(Ashis Kumar Chakraborty, J.)